Nitin Rose & Anr. vs Union Of India & Ors
2018 Latest Caselaw 6093 Del

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*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                         Date of Decision: 05.10.2018

                     +      W.P.(C) 9921/2015

     NITIN ROSE & ANR.                                 ..... Petitioners
                   Through:           Ms.Jyoti Singh, Sr. Adv. with
                                      Mr.Padma Kumar S., Adv. &
                                      Ms.Tinu Bajwa, Adv.

                         Versus


     UNION OF INDIA & ORS                        ..... Respondents

Through: Mr.Sanjeev Narula, CGSC with Mr.Rajat Gava, Adv. & Mr.Shravan Kumar Shukla, Adv. for UOI.

Mr.Deepak Verma, Adv. for R-7, 9 & 10.

CORAM:

HON'BLE MR. JUSTICE VIPIN SANGHI HON'BLE MS. JUSTICE REKHA PALLI

REKHA PALLI, J (ORAL)

C.M. No19422/2018

In view of the order passed in C.M. No.19427/2018 in W.P.(C) No.8437/2015, the present application is allowed in the same terms.

(REKHA PALLI) JUDGE

OCTOBER 05, 2018/aa (VIPIN SANGHI) JUDGE