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Vikram Singh vs Cbi
2018 Latest Caselaw 1676 Del

Citation : 2018 Latest Caselaw 1676 Del
Judgement Date : 12 March, 2018

Delhi High Court
Vikram Singh vs Cbi on 12 March, 2018
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*    IN THE HIGH COURT OF DELHI AT NEW DELHI
%                          Judgment reserved on: 05.03.2018
                           Judgment delivered on:12.03.2018
+    CRL.A 306/2012
     VIKRAM SINGH
                                                          ..... Appellant
                    Through: Mr Manish Tiwari, Adv.
                    versus
     CBI
                                                       ..... Respondent
                    Through: Ms Rajdipa Behura, SPP for CBI,
                                Mr Philomon Kant, Ms Kriti Handa
                                and Ms Hansika Sahu, Advs.

CORAM:
HON'BLE MS. JUSTICE INDERMEET KAUR

INDERMEET KAUR, J.

For orders, see file of Crl. Appeal No.280/2012.

INDERMEET KAUR, J MARCH 12, 2018 A

 
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