Jawaharlal Nehru National Youth ... vs Registrar Of Societies /Dci & Anr
2018 Latest Caselaw 1634 Del

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*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                               Judgment pronounced on: 09:03:2018
+      W.P.(C) 7821/2016
       JAWAHARLAL NEHRU NATIONAL
       YOUTH CENTRE & ORS              ..... Petitioner
                   Through: Mr. Naresh Kaushik, Adv.

                          versus



       REGISTRAR OF SOCIETIES /DCI & ANR ..... Respondent

Through: Ms. Prabhsahay Kaur, ASC for GNCTD.

Mr. Rakesh Tikku, Sr. Adv. with Mr. J.S. Miglani, Adv. for review petitioner in Rev. Pet. No.99/2018.

Mr. Kirti Uppal, Sr. Adv. with Mr. Jai Gupta and Mr. R.K. Singh, Advs. for review petitioner in Rev. Pet. No.100/2018.

CORAM:

HON'BLE MR. JUSTICE RAJIV SHAKDHER

CM No.8625/2018 & 8727/2018

1. Allowed, subject to all just exceptions. Rev.Pet.No.99/2018 & 100/2018 & CM No. 8624/2018 & 8626/2018

2. Arguments heard.

3. There is no merit in the review petitions.

4. The Review Petitions are accordingly dismissed. Pending applications shall stand closed.

RAJIV SHAKDHER (JUDGE) MARCH 09, 2018/pmc