Nipun Kumar Malhotra vs Govt. Of Nct Of Delhi And Anr.
2018 Latest Caselaw 3519 Del

*IN THE HIGH COURT OF DELHI AT NEW DELHI
+   W.P.(C) 5142/2018
    NIPUN KUMAR MALHOTRA                 ..... Petitioner
                  Through : Mr.     Jai      Dehadrai,    Ms.
                            Shivangini Gupta and Mr.
                            Sidharth Arora, Advs. along with
                            Mr. Nipun Malhotra and Ms.
                            Preeti Singh in person.
                  versus
    GOVT. OF NCT OF DELHI AND ANR. ..... Respondents
                  Through : Mr. Sanjoy Ghose, ASC, GNCTD
                            with Ms. Urvi Mohan, Adv.
                            Mr. Dhruv Mehta, Sr. Adv. with
                            Mr. Sameer Vashisht, ASC along
                            with Ms. Trisha Nagpal, Adv. for
                            R-2.
                            Ms. Avnish Ahlawat and Ms.
                            Palak Rohmetra, Advs. for DTC.
    CORAM:
    HON'BLE THE ACTING CHIEF JUSTICE
    HON'BLE MR. JUSTICE C.HARI SHANKAR
                      ORDER

% 01.06.2018

For order recording reasons, see W.P.(C)No.9643/2017.

ACTING CHIEF JUSTICE

C.HARI SHANKAR, J JUNE 01, 2018 aj/kr