M/S. Alstom Transport India Ltd. vs Uoi And Ors.
2018 Latest Caselaw 3805 Del

*      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                 Reserved on: 09.05.2018
                               Pronounced on: 09.07.2018

+      W.P.(C) 10558/2017 & C.M. APPL.43245-43247/2017

       M/S. ALSTOM TRANSPORT INDIA LTD.           ..... Petitioner
                 Through: Sh. Sujit Ghosh, Sh. Krishna Rao and Sh.
                 Gaurav Singh, Advocates.

                     versus

       UNION OF INDIA AND ORS.                     ..... Respondents

Through: Sh. Dev. P. Bhardwaj, CGSC, for Respondent Nos.1 to 4.

Sh. Sanjeev Narula, Sr. Standing Counsel with Ms. Anumita Chandra, Advocates, for Respondent No.5.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE A.K. CHAWLA

MR. JUSTICE S. RAVINDRA BHAT

% The writ petitions are allowed. For detailed decision, the judgment dated 09.07.2018 in W.P.(C) 10544/2017 may be referred to.

S. RAVINDRA BHAT (JUDGE)

A.K. CHAWLA (JUDGE) JULY 09, 2018