Sangam India Ltd vs National Highways Authority Of ...
2018 Latest Caselaw 3611 Del

Citation : 2018 Latest Caselaw 3611 Del
Judgement Date : 3 July, 2018

Delhi High Court

Sangam India Ltd vs National Highways Authority Of ... on 3 July, 2018

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*     IN THE HIGH COURT OF DELHI AT NEW DELHI
%                                         Pronounced on: 03.07.2018


+     O.M.P.(I) (COMM.) 64/2015

      SANGAM INDIA LTD                       ..... Petitioner
                     Through     Mr.Rohit Madan, Ms.Sayaree Basu
                     Mallik and Mr.Nitin Gulati, Advs.
              versus
      NATIONAL HIGHWAYS
      AUTHORITY OF INDIA                     ..... Respondent
                     Through     Mr.Mukesh Kumar, Adv.


      CORAM:
      HON'BLE MR. JUSTICE JAYANT NATH

JAYANT NATH, J.

In view of the judgment passed today in O.M.P. 463/2015, titled as NATIONAL HIGHWAYS AUTHORITY OF INDIA v. M/S SANGAM (INDIA)LTD, the present petition is dismissed. All pending applications, if any, also stand disposed of.

(JAYANT NATH) JUDGE

JULY 03, 2018/rb

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