Rakesh Singh @ Harkesh Singh vs State Nct Of Delhi
2018 Latest Caselaw 737 Del

Citation : 2018 Latest Caselaw 737 Del
Judgement Date : 31 January, 2018

Delhi High Court

Rakesh Singh @ Harkesh Singh vs State Nct Of Delhi on 31 January, 2018

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*   IN THE HIGH COURT OF DELHI AT NEW DELHI
%                               Judgment reserved on: 24.01.2018
                                Judgment delivered on: 31.01.2018
+   CRL.A. 42/2013 & Crl. M.A. No.8419/2016
    RAKESH SINGH @ HARKESH SINGH
                                                         ..... Appellant
                    Through     Appellant with his counsel Mr.
                                Kulwant Saroop, Adv.
                    versus
    STATE NCT OF DELHI
                                                      ..... Respondent
                    Through     Ms. Neelam Sharma, APP for the
                                State
CORAM:
HON'BLE MS. JUSTICE INDERMEET KAUR

INDERMEET KAUR, J.

For orders, see file of Crl. Appeal No.1458/2012.

INDERMEET KAUR, J JANUARY 31, 2018 A

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