The Hindu Educational Trust vs University Of Delhi & Anr
2018 Latest Caselaw 344 Del

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*    IN THE HIGH COURT OF DELHI AT NEW DELHI
                              Reserved on: 30.11.2017
                            Pronounced on: 12.01.2018
+    LPA 550/2017 & CM Nos.29731-29733/2017 & 38053/2017
     DAULAT RAM COLLEGE SOCIETY & ANR ..... Appellants
                 versus
     UNIVERSITY OF DELHI & ANR                     ..... Respondents
     And connected matters:
+    LPA 551/2017 & CM Nos.29759-29760/2017 & 38054/2017
+    LPA 563/2017 & CM Nos.30408-30411/2017
     Present:    Ms. Diya Kapur with Ms. Akshita Sachdeva &
                 Ms. Sugandha Batra, Advs. for appellants in LPA
                 Nos.550/2017 & 551/2017.
                 Mr. G.K. Mishra & Mr. Raunaq Dutt, Advs. for
                 appellant in LPA No.563/2017.
                 Mr. V.P. Singh, Sr. Adv. with Mr. Mohinder J.S.
                 Rupal, Mr. Prang Newmai & Ms. Slomita Rai, Advs.
                 for University of Delhi.

     CORAM:
     HON'BLE MR. JUSTICE S. RAVINDRA BHAT
     HON'BLE MR. JUSTICE SANJEEV SACHDEVA

S. RAVINDRA BHAT, J.

The appeals are allowed. For detailed judgment, the decision in LPA No.550/2017 dated 12.01.2018 may be referred to.

S. RAVINDRA BHAT

SANJEEV SACHDEVA JANUARY 12, 2018