Rakesh Mehra Alias Nandu vs State
2018 Latest Caselaw 132 Del

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                            Reserved on: 16.12.2017
                               Date of Decision : 5th January, 2018

+     CRL.APPL. No. 1132/2016

RAKESH MEHRA alias NANDU                    .....Appellant
            Through: Mr. S. K. Sethi, Advocate

                         Versus

STATE                                                .... Respondent
                  Through:     Mr. Ravi Nayak, APP for the State
                               with SI Narender Kumar, PS Rajouri
                               Garden and Inspector Ram Niwas,
                               SHO/Roop Nagar
CORAM:
HON'BLE MR. JUSTICE MUKTA GUPTA
HON'BLE MR. JUSTICE NAVIN CHAWLA
NAVIN CHAWLA, J.

For detailed order, kindly refer to the judgment delivered today in Criminal Appeal No. 1074/2016 titled Ruby Begum @ Rina Samina vs. State (NCT) of Delhi.

NAVIN CHAWLA, J

MUKTA GUPTA, J JANUARY 05, 2018/rv