Principal Commissioner Of Income ... vs M/S Mehta Construction Co.
2018 Latest Caselaw 952 Del

$~16 to 19
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                           Date of decision: 08.02.2018
+       ITA 314/2016
        PRINCIPAL COMMISSIONER OF INCOME-TAX-21..... Appellant
                     versus
        M/S MEHTA CONSTRUCTION CO.           ..... Respondent

And connected matters:

+    ITA 315/2016
+    ITA 316/2016
+    ITA 317/2016

Present: Mr. Zoheb Hussain, Senior Standing Counsel for Revenue with Mr. Deepak Anand, Junior Standing Counsel for Revenue.

Mr. Balbir Singh, Senior Advocate with Ms.Rubal Maini, Mr. Rajesh Mahna, Mr.Achin Mittal, Mr.Vikram Kakkar, Advocates.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE VINOD GOEL

HON'BLE MR. JUSTICE S. RAVINDRA BHAT (ORAL) %

1. The appeals are partly allowed.

2. For detailed decision, the judgment dated 08.02.2018 in ITA 314/2016 may be referred to.

S. RAVINDRA BHAT, J

VINOD GOEL, J FEBRUARY 08, 2018/j

ITA 314/2016 & connected appeals