Mohd Irshad Khan vs Union Of India & Anr
2018 Latest Caselaw 807 Del

Citation : 2018 Latest Caselaw 807 Del
Judgement Date : 2 February, 2018

Delhi High Court

Mohd Irshad Khan vs Union Of India & Anr on 2 February, 2018

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*    IN THE HIGH COURT OF DELHI AT NEW DELHI

%                       Judgment reserved on: 29.01.2018
                       Judgment delivered on: 02.02.2018


+    BAIL APPLN. 2140/2017

     MOHD IRSHAD KHAN                               ..... Petitioner

                       Through      Mr.Rakesh K. Sharma and Mr.Deepak
                                    Chauhan, Advocates.

                       versus

     UNION OF INDIA & ANR                           ..... Respondents

                       Through      Mr.Anil    Soni,     CGSC     with
                                    Ms.Priyanka,Adv. for R-1/UOI.


CORAM:
HON'BLE MS. JUSTICE INDERMEET KAUR
INDERMEET KAUR, J.

For orders see Crl.Rev. P. 963/2017.

INDERMEET KAUR, J

FEBRUARY 02, 2018 SU

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