Citation : 2018 Latest Caselaw 806 Del
Judgement Date : 2 February, 2018
$~
* IN THE HIGH COURT OF DELHI AT NEW DELHI
% Judgment reserved on: 29.01.2018
Judgment delivered on: 02.02.2018
+ BAIL APPLN. 2149/2017
MOHD PARVEJ ..... Petitioner
Through Mr.Rakesh K. Sharma and Mr.Deepak
Chauhan, Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through Mr.Anil Soni, CGSC with
Ms.Priyanka,Adv. for R-1/UOI.
Mar.Pramod Bahuguna, Advocate for
R-2/Customs.
CORAM:
HON'BLE MS. JUSTICE INDERMEET KAUR
INDERMEET KAUR, J.
For orders see Crl.Rev. P. 963/2017.
INDERMEET KAUR, J
FEBRUARY 02, 2018 SU
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