Ge Engine Services Distribution ... vs Commissioner Of Income Tax ...
2018 Latest Caselaw 7623 Del

*       IN THE HIGH COURT OF DELHI AT NEW DELHI
                                Reserved on: 24.05.2018
                              Pronounced on: 21.12.2018

+    ITA 659/2017
     GE ENGINE SERVICES DISTRIBUTION LLC ...... Appellant
                   Versus
     COMMISSIONER OF INCOME TAX (INTERNATIONAL
     TAXATION), DELHI-I                             ..... Respondents

Through: Mr. Sachit Jolly and Mr. Siddharth Joshi, Advocates, for appellant. Mr. Ruchir Bhatia, Sr. Standing Counsel, for the respondent.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE A.K. CHAWLA MR. JUSTICE S. RAVINDRA BHAT %

1. The appeal is dismissed but without orders as to costs.

2. For detailed judgment, the decision dated 21.12.2018 in ITA 621/2017 may be referred to.

S. RAVINDRA BHAT (JUDGE)

A.K. CHAWLA (JUDGE) DECEMBER 21, 2018