All India Drug Action Network vs Uoi And Anr.
2018 Latest Caselaw 7386 Del

*       IN THE HIGH COURT OF DELHI AT NEW DELHI
                                  Reserved on: 25.10.2018
                                Pronounced on: 14.12.2018

+       W.P.(C) 8555/2018, C.M. APPL.32864/2018 & 34112/2018
        ALL INDIA DRUG ACTION NETWORK              ..... Petitioner
                        versus
        UNION OF INDIA AND ANR.                    ..... Respondents

+ W.P.(C) 8666/2018, C.M. APPL.33281/2018 NEON LABORATORIES LTD. ..... Petitioner versus UNION OF INDIA AND ORS. ...... Respondents

+ W.P.(C) 9601/2018, C.M. APPL.37387/2018 & 37388/2018 CIRON DRUGS AND PHARMACEUTICALS PVT. LTD. AND ANR. ..... Petitioner versus UNION OF INDIA AND ORS. ...... Respondents Through : Sh. C.S. Vaidianathan, Sr. Advocate with Sh. Jayant Bhushan, Sr. Advocate, Ms. Gayatri Roy, Ms. Soumili Das, Sh. Anirudh and Sh. Amit Panigrahi, Advocates, for petitioners, in W.P.(C) 6084/2018.

Sh. Colin Gonsalves, Sr. Advocate with Ms. Olivia A.I. Bay, Sh. Deepak Kumar Singh and Ms. Harini Raghupathy, Advocates, for petitioner, in W.P.(C) 8555/2018.

Sh. Sandeep Sethi, Sr. Advocate with Sh. Ravikesh Kumar Sinha, Advocate, for petitioner, in W.P.(C) 8666/2018.

Sh. Tushar Mehta, SG with Mrs. Maninder Acharya, ASG; Sh. Kirtiman Singh, CGSC; Sh. Ripu Daman Bhardwaj, CGSC; Sh. Rishikant Singh, Sh. Waize Ali Noor, Sh. Sahil Sood, Sh. Harshul Choudhary, Ms. Shruti Dutt, Sh. Vikramaditya Singh and Sh. Viplav Acharya, Advocates for UOI.

Sh. Varun Singh, Sh. Gaurav Nair and Ms. Pranati Bhatnagar, Advocates, for petitioner, in W.P.(C) 9601/2018.

Sh. Ashish Prasad, Ms. Mukta Dutta and Sh. Rohan Roy, Advocates.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE A.K. CHAWLA MR. JUSTICE S. RAVINDRA BHAT %

1. The writ petitions are allowed.

2. For detailed judgment, the decision dated 14.12.2018 in W.P.(C) 6084/2018 may be referred to.

S. RAVINDRA BHAT (JUDGE)

A.K. CHAWLA (JUDGE) DECEMBER 14, 2018