Angoori Devi vs Zile Singh (Decased) Thr Lrs
2018 Latest Caselaw 7302 Del

$~2
*        IN THE HIGH COURT OF DELHI AT NEW DELHI
+        TR.P.(C.) 207/2018
         ANGOORI DEVI                                       ..... Petitioner
                                 Through:     Dharambir, General Power of
                                              Attorney/Husband           of  the
                                              petitioner, in person.

                                 versus

         ZILE SINGH (DECASED) THR LRS      ..... Respondents
                       Through: Respondent No.1 in person.

         CORAM:
         HON'BLE MR. JUSTICE VINOD GOEL

                                 ORDER

% 11.12.2018

C.M. Appl. No. 46425/2018 (for exemption)

1. Exemption allowed, subject to all just exceptions.

TR.P.(C.) 207/2018

2. The respondent No.1 appears for himself, his brother i.e. respondent No.2 and mother i.e. respondent No.3

3. The petitioner seeks transfer of his civil suit bearing No.277/2004 (new No.613861/2016) from the Court of Ld. ADJ-14, Central District, Tis Hazari Courts, Delhi to any court of competent jurisdiction in Dwarka. He submits that he is a General Power of Attorney of the petitioner, who is his wife and

aged about 64 years. It is not disputed that the property in question is situated within the revenue estate of village Daulat Pur, Post Office Najafgarh, New Delhi which falls in the jurisdiction of South-West, Dwarka. Both the parties are also resident of District South-West, Dwarka.

4. Hence for expediency of justice, Suit No.277/04 (New No.613861/16) pending in the Court of Sh. Chandra Bose, ADJ- 14, Central District, Tis Hazari Courts, Delhi, is withdrawn and the same is transferred to the Court of Ld. District Judge, Dwarka, who shall assign the said civil suit to any court of competent jurisdiction under him for disposal in accordance with law.

5. Parties are directed to appear before the transferee Court on 15.01.2019.

6. The petition is disposed of accordingly.

VINOD GOEL, J.

DECEMBER 11, 2018 "sandeep"