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Mahanagar Telephone Nigam ... vs M/S Unitech Limited
2018 Latest Caselaw 7152 Del

Citation : 2018 Latest Caselaw 7152 Del
Judgement Date : 4 December, 2018

Delhi High Court
Mahanagar Telephone Nigam ... vs M/S Unitech Limited on 4 December, 2018
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*       IN THE HIGH COURT OF DELHI AT NEW DELHI
                                                        Decided on: 04th December, 2018
+       FAO(OS) 383/2010
+       FAO(OS) (COMM) 214/2018 & CAV 843/2018 & CM APPL.
        Nos.37412-37414/2018

        MAHANAGAR TELEPHONE NIGAM LIMITED                                  ..... Appellant
                                               versus
        M/S UNITECH LIMITED                                              ..... Respondent

Present: Mr.S.K.Maniktala, Mr.Tushar Chawla & Mr.Udit Maniktala, Advocates for M/s Unitech Limited

Mr.Sudhanshu Batra, Sr.Advocate with Mr.Jasbir Bidhuri & Mr.Aditya Mishra, Advocates for MTNL CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE PRATEEK JALAN

S.RAVINDRA BHAT, J. (OPEN COURT) %

1. FAO(OS) 383/2010 & FAO(OS) (COMM) 214/2018 are dismissed.

2. For detailed judgment, the decision dated 4th December, 2018 in FAO(OS) 159/2010 may be referred to.

S. RAVINDRA BHAT, J

PRATEEK JALAN, J DECEMBER 04, 2018 'hkaur'

 
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