Vynova Belgium Nv(Formerly Known ... vs The Designated Authority ...
2018 Latest Caselaw 7125 Del

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*      IN THE HIGH COURT OF DELHI AT NEW DELHI
%                                         Date of Decision: 03.12.2018

+              W.P.(C) 137/2018 & CM APPL 588/2018
       VYNOVA BELGIUM NV(FORMERLY KNOWN AS VYNOVA
       TESSENDERLO NV),              ..... Petitioner
                    versus

       THE DESIGNATED AUTHORITY DIRECTORATE GENERAL
       OF ANTI-DUMPING AND ALLIED DUTIES DEPARTMENT OF
       COMMERCE & ANR..                  .... Respondents

       Present:       Mr. Balbir Singh, Senior Advocate with Mr. Aashish
                      Gupta, Mr. Aditya Mukherjee, Mr. Anirudh Lekhi,
                      Advocates for the petitioners.

                      Mr.Anurag Ahluwalia, CGSC for UOI with Ms.
                      Tejaswita Sachdeva, Ms. Albeena Wali, Advocate for
                      respondent UOI.

CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE A.K. CHAWLA
S.RAVINDRA BHAT, J. (ORAL)

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1. The writ petition is dismissed without any order on costs.

2. For detailed judgment, the decision dated 03.12.2018 in W.P.(C) 102/2018 may be referred to.

S. RAVINDRA BHAT, J

A.K. CHAWLA, J DECEMBER 03, 2018