Institute Of Geo Informatics (P) ... vs Indian Oil Corporation Ltd
2018 Latest Caselaw 4987 Del

*   IN THE HIGH COURT OF DELHI AT NEW DELHI
                    Judgment reserved on: 31.07.2018
%                   Judgment pronounced on: 23.08.2018

+   FAO(OS)(COMM) 197/2017

    INSTITUTE OF GEO INFORMATICS (P) LTD
                                           ..... Appellant
             Through: Mr.Jai Savla and Mr. Rajpal Singh, Advs.

                    versus

    INDIAN OIL CORPORATION LTD            ..... Respondent
             Through: Mr.Abhinav Vashisht, Sr.Adv. with
                       Mr.Nishant Menon, Ms.Reeta Mishra,
                       Ms.Priya and Mr. Shafiq Ahmed, Advs.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE A.K.CHAWLA
                       JUDGMENT

S.RAVINDRA BHAT, J.

For detailed judgment see FAO(OS)(COMM) No.189/2017.

S. RAVINDRA BHAT (JUDGE)

A.K.CHAWLA (JUDGE)

AUGUST 23, 2018