Karnika Sawhney vs Union Of India & Ors
2018 Latest Caselaw 4661 Del

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*IN THE HIGH COURT OF DELHI AT NEW DELHI

%                              Reserved on : 7th August, 2018
                            Date of decision : 8th August, 2018

+              W.P.(C) 1630/2015

    KARNIKA SAWHNEY                    ..... Petitioner
                Through :        Mr BB Sawhney, Sr. Adv. with
                                 Ms. Indira Sawhney, Mr.
                                 Vaibhav Mishra, Yogendar
                                 Singh, Adv.
                  versus
    UNION OF INDIA & ORS               ..... Respondents
                  Through :      Ms. Monika Arora, Adv. with
                                 Mr. Harsh Ahuja, Adv. for
                                 UOI.
                                 Mr. Gautam Narayan, ASC,
                                 GNCTD with Ms. Mahamaya
                                 Chatterjee, Adv.
    CORAM:
    HON'BLE THE ACTING CHIEF JUSTICE
    HON'BLE MR. JUSTICE C.HARI SHANKAR


                     JUDGMENT

GITA MITTAL, ACTING CHIEF JUSTICE

For judgment, see W.P.(C)No.10498/2009.

ACTING CHIEF JUSTICE

AUGUST 08, 2018/mk C.HARI SHANKAR, J