Bijender Singh vs The Commissioner Of Police & Ors
2018 Latest Caselaw 2405 Del

$~19
*IN THE HIGH COURT OF DELHI AT NEW DELHI

+                          W.P.(C) 9938/2017

%                                Date of decision : 17th April, 2018

       BIJENDER SINGH                                 ..... Petitioner

                           Through :     Mr. Javed Ahmad, Mr. Anis
                                         Ahmad and Mr. Nadeem Khan,
                                         Advs.

                           versus

       THE COMMISSIONER OF POLICE & ORS.. Respondents
                    Through : Mr. Anuj Aggarwal, ASC,
                              GNCTD.
                              Insp.      Rajender      Singh,
                              T.I./Khajoori Khas, Traffic
                              Circle and S.I Ram Tirath,
                              Pairvi Officer, Traffic.

       CORAM:
       HON'BLE THE ACTING CHIEF JUSTICE
       HON'BLE MR. JUSTICE C.HARI SHANKAR
                      JUDGMENT (ORAL)

GITA MITTAL, ACTING CHIEF JUSTICE

1. Ld. counsel for the petitioner submits that this writ petition has been filed complaining that the respondents are not taking a view on the representation dated 20th July, 2017 (page 32) submitted by the petitioner to the authorities.

2. This writ petition is disposed of with a direction to the

respondent no.1 to examine the representation dated 20th July, 2017 and pass appropriate orders thereon as expeditiously as possible.

Dasti.

ACTING CHIEF JUSTICE

C.HARI SHANKAR, J APRIL 17, 2018 aj