Deepak Sharma vs State
2018 Latest Caselaw 2400 Del

Citation : 2018 Latest Caselaw 2400 Del
Judgement Date : 17 April, 2018

Delhi High Court

Deepak Sharma vs State on 17 April, 2018

$~ 20
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     CRL. A. 558/2016
                       Judgment reserved on 6th April, 2018
                       Judgment pronounced on 17th April, 2018.

       DEEPAK SHARMA                                    ..... Appellant
                   Through:           Ms. Rajni Singh, Adv.
                   Versus
       STATE                                        ..... Respondent
                   Through:           Ms. Meenakshi Dahiya, APP for
                                      State.

CORAM:
HON'BLE MR. JUSTICE A.K. PATHAK

A.K. PATHAK, J.

For judgment, see Crl. A. 154/2014.

A.K. PATHAK, J.

APRIL 17, 2018 ga

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