Oriental Bank Of Commerce vs Additional Commissioner Of ...
2018 Latest Caselaw 2399 Del

$~
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                 Date of decision 17.4.2018
+    ITA 415/2017 & ITA 56/2018
     ORIENTAL BANK OF COMMERCE                         ..... Appellant
                           Through:   Mr Rajat Navet, Ms Sanya Talwar and Mr
                                      Kushagra Pandit, Advs.
                   versus
     ADDITIONAL COMMISSIONER OF INCOME TAX       ..... Respondent

Through: Ms Vibhooti Malhotra and Mr. Rahul Chaudhary, Advs and Mr Puneet Rai, Adv.

+ ITA 414/2017 ORIENTAL BANK OF COMMERCE CENTRAL ACCOUNTS OFFICE ..... Appellant Through: Mr Rajat Navet, Ms Sanya Talwar and Mr Kushagra Pandit, Advs versus ADDITIONAL COMMISSIONER OF INCOME TAX RANGE -19, NEW DELHI ..... Respondent Through: Ms Vibhooti Malhotra and Mr. Rahul Chaudhary, Advs and Mr Puneet Rai, Adv.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE A. K. CHAWLA

MR. JUSTICE S. RAVINDRA BHAT (Open Court)

1. Appeals are allowed.

2. For reasons, the judgment dated 17.4.2018 in ITA 129/2018 may be referred to.

S. RAVINDRA BHAT, J

A. K. CHAWLA, J

APRIL 17, 2018/ndn