Citation : 2018 Latest Caselaw 2354 Del
Judgement Date : 16 April, 2018
$~11 & 12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Date of decision 16.4.2018
+ ITA 346/2018
PR. COMMISSIONER OF INCOME TAX ........ Appellant
versus
CHRYSCAPITAL LTD. ..... ... Respondent
+ ITA 349/2018 PRO COMMISSIONER OF INCOME TAX- 2 ....... Appellant versus MIS CHRYS CAPITAL INVESTMENT ADVISORS (INDIA) PVT. LTD.
.. ...Respondent Present : Mr.Zoheb Hossain, Sr. Standing counsel for appellant.
Mr.Vikas Shrivastava, Mr.Mayank Aggarwal and Ms.Kanika Jain, Advocates. CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE A. K. CHAWLA
MR. JUSTICE S. RAVINDRA BHAT (Open Court)
1. Appeals are dismissed.
2. For reasons, the judgment dated 16.4.2018 in ITA 634/2017 may be referred to.
S. RAVINDRA BHAT, J
A. K. CHAWLA, J
APRIL 16, 2018/ndn
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