Oriflame India Private Limited vs Assistant Commissioner Of Income ...
2018 Latest Caselaw 2228 Del

$~5 to 7

*       IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                           Date of decision: 10.04.2018



+       ITA 812/2017
        ORIFLAME INDIA PRIVATE LIMITED                        ..... Appellant
                                   versus
        ASSISTANT COMMISSIONER OF INCOME TAX
                                                             ..... Respondent

+       ITA 813/2017
        ORIFLAME INDIA PRIVATE LIMITED                       ..... Appellant
                                   versus

        DEPUTY COMMISSIONER OF INCOME TAX..... Respondent
+       ITA 825/2017
        ORIFLAME INDIA PRIVATE LIMITED                        ..... Appellant
                                   versus

ADDITIONAL COMMISSIONER OF INCOME TAX, ..... Respondent

Present: Mr.Himanshu Sinha and Mr. Bhuwan Dhoopar, Advocates for petitioner. Mr.Deepak Anand, Jr.Standing Counsel for Revenue.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT

HON'BLE MR. JUSTICE A.K. CHAWLA

MR. JUSTICE S. RAVINDRA BHAT (OPEN COURT)

%

1. The appeals are allowed.

2. For reasons, the judgment dated 10.4.2018 in ITA 811/2017 may be referred to.

S. RAVINDRA BHAT, J

A. K. CHAWLA, J

APRIL 10, 2018 ndn