Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Shiv Shakti Metal Works vs M/S Thukral Steel Corp
2018 Latest Caselaw 2134 Del

Citation : 2018 Latest Caselaw 2134 Del
Judgement Date : 5 April, 2018

Delhi High Court
Shiv Shakti Metal Works vs M/S Thukral Steel Corp on 5 April, 2018
$~
*        IN THE HIGH COURT OF DELHI AT NEW DELHI



                          RESERVED ON : FEBRUARY 28, 2018
                          DECIDED ON : APRIL 05, 2018

+       CRL.REV.P. 846/2017 & Crl.M.B.1955/2017

        SHIV SHAKTI METAL WORKS
                                                           ..... Petitioner
                    Through :      Mr.Roshan Santhalia with Mr.Ankit
                                   Miglani, Advocates.

                          versus

        M/S THUKRAL STEEL CORP.
                                                    ..... Respondent
                    Through :      Mr.Sanjay Abbot with Mr.Ankit
                                   Agarwal, Advocates

        CORAM:
        HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present revision petition is disposed of in terms of a detailed common judgment delivered today which is placed in the file of Crl.Rev.P.841/2017 titled Shiv Shakti Metal Works vs. M/S Thukral Steel Corp.

(S.P.GARG) JUDGE APRIL 05, 2018/sa

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter