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M/S R K Indutries vs M/S Thukral Steel Corp
2018 Latest Caselaw 2133 Del

Citation : 2018 Latest Caselaw 2133 Del
Judgement Date : 5 April, 2018

Delhi High Court
M/S R K Indutries vs M/S Thukral Steel Corp on 5 April, 2018
$~
*        IN THE HIGH COURT OF DELHI AT NEW DELHI



                          RESERVED ON : FEBRUARY 28, 2018
                          DECIDED ON : APRIL 05, 2018

+       CRL.REV.P. 842/2017 & Crl.M.B.1989/2017

        M/S R K INDUTRIES
                                                     ..... Petitioner
                    Through :      Mr.Roshan Santhalia with Mr.Ankit
                                   Miglani, Advocates.

                          versus

        M/S THUKRAL STEEL CORP
                                                    ..... Respondent
                    Through :      Mr.Sanjay Abbot with Mr.Ankit
                                   Agarwal, Advocates.

        CORAM:
        HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present revision petition is disposed of in terms of a detailed common judgment delivered today which is placed in the file of Crl.Rev.P.841/2017 titled Shiv Shakti Metal Works vs. M/S Thukral Steel Corp.

(S.P.GARG) JUDGE APRIL 05, 2018/sa

 
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