Citation : 2017 Latest Caselaw 5370 Del
Judgement Date : 22 September, 2017
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
Date of Decision: 22.09.2017
+ REVIEW PET. 367/2017, CM APPL.32637-32639/2017 IN
W.P. (C) 4841/2016
RESIDENT WELFARE ASSOCIATION & ANR ..... Petitioners
versus
LT. GOVERNOR OF DELHI & ORS ..... Respondents
And connected matters:
+ REVIEW PET.382/2017, CM APPL.33818-33821/2017 IN W.P. (C) 4842/2016
+ REVIEW PET.383/2017, CM APPL.33825-33828/2017 IN W.P. (C) 6134/2016
+ REVIEW PET.385/2017, CM APPL.33870-33873/2017 IN W.P. (C) 6150/2016 Appearance: Mr. Sanjay Sharawat with Mr. Digvijay Rai and Mr. Pulkit Tyagi, Advocates for petitioners in all matters. Mr. Yeeshu Jain, Standing Counsel for LAC/L&B with Ms. Jyoti Tyagi, Advocate.
Mr. Sanjay Kumar Pathak, Advocate for L&B/GNCTD with Mrs. K. Kaumudi Kiran Pathak, Mr. Sunil Kumar Jha and Mr. Kushal Raj Tater, Advocate.
Mr. Pawan Mathur, Advocate for DDA in all matters.
CORAM:
MR. JUSTICE S. RAVINDRA BHAT MR. JUSTICE S.P. GARG
MR. JUSTICE S. RAVINDRA BHAT
%
The review petitions are dismissed. For detailed judgment, the decision dated 22.09.2017 in Review Pet. No.367/2017 in W.P. (C) 4841/2016 may be referred to.
S. RAVINDRA BHAT
S.P. GARG, J SEPTEMBER 22, 2017 kks
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