Sudhir Mishra vs Ministry Of Health & Family ...
2017 Latest Caselaw 5369 Del

$~
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    W.P.(C) 1346/2015 & CM Nos.35024/2016, 640/2017, 4383-
     4384/2017, 8565/2017, 18856/2017 & 26231-26233/2017
     COURT ON ITS OWN MOTION (AIR POLLUTION IN DELHI)
                                                ..... Petitioner
                   Through: Mr. Kailash Vasdev, Sr. Adv.
                   (Amicus Curiae) with Mr. Sumer Singh Sandhu,
                   Mr. Umrao Singh Rawat & Ms. Rajkhowa Divija,
                   Advs.
                   versus
     UNION OF INDIA & ORS                          ..... Respondents
                   Through: Mr. Ajay Digpaul, CGSC for UOI.
                   Mr. Sanjay Poddar, Sr. Adv. with Mr. Ajay Arora
                   and Mr. Govind Kumar, Advs. for SDMC.
                   Mr. Sanjay Poddar, Sr. Adv. with Mrs. Biji Rajesh
                   for Mr. Gaurang Kanth, Adv. for EDMC.
                   Ms. Avnish Ahlawat, Adv. for DTC.
                   Mr. Om Prakash, Adv. for Northern Railway.
                   Mr. Anchit Sharma with Mr. Tarveen Singh
                   Nanda, Ms. Diksha Lal and Mr. Rahul Singhal,
                   Advs. for DCB.
                   Mr. Anil Grover, AAG Haryana along with
                   Mr. Mishal Vij, Advs. for State of Haryana.
                   Mr. Sakya Singha Chaudhuri, AAG with
                   Ms. Shreya Mukerjee, Adv. for State of Punjab.
                   Mr. Anil Mittal with Ms. Komal Aggarwal, Advs.
                   for R-26/State of U.P.
                   Ms. Shaheen with Mr. Puneet Taneja, Advs. for
                   R-28/NTPC.
                   Mr. K.M.M. Khan with Mr. N.N. Bain, Advs. for
                   applicant/respondent - Sanjay Colony, Bhati
                   Mines.
                   Mr. Kamlesh Kumar Mishra with Mr. Lal Babu
                   Lalit, Mr. Vishal Kalra & Ms. Anu Pal, Advs. for
                   Intervener.



                                                   Page 1 of 2
 And connected matter:

+     W.P.(C) 2115/2015 & CM Nos.10198/2017 & 7298/2015

      CORAM:
      HON'BLE MR. JUSTICE S. RAVINDRA BHAT
      HON'BLE MR. JUSTICE SUNIL GAUR

                         ORDER

% 22.09.2017

List on 16th October, 2017. For detailed order, the decision dated 22.09.2017 in W.P.(C) No.1346/2015 may be referred to.

S. RAVINDRA BHAT, J

SUNIL GAUR, J SEPTEMBER 22, 2017 kks