Suman Chhabra vs Union Of India & Ors.
2017 Latest Caselaw 5323 Del

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*     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                         Date of Decision: 21.09.2017
+     W.P.(C) 2920/2016 & CM No.12204/2016
      JASJEET SINGH MAKHIJA & ANR.                ..... Petitioners
                    Through: Mr. Sumit Bansal with Ms. Richa
                    Oberoi & Mr. Prateek Kohli, Advs.
                        versus
      UNION OF INDIA & ORS.                        ..... Respondents

Through: Mr. Roshan Lal Goel & Ms. Anju Gupta, Advs. for R-1/UOI. Mr. Siddharth Panda, Adv. for R-2 (L&B Deptt. /LAC).

Mr. Rudresh Jagdale, Adv. for DDA.

+ W.P.(C) 2995/2016 & CM No.12577/2016

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE SUNIL GAUR

MR. JUSTICE S. RAVINDRA BHAT (OPEN COURT) % The writ petitions are allowed. For detailed order, the decision dated 21.09.2017 in W.P.(C) No.2920/2016 may be referred to.

S. RAVINDRA BHAT, J

SUNIL GAUR, J SEPTEMBER 21, 2017 kks