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Bhiwadi Cylinders Pvt. Ltd. & Ors vs Bharat Petroleum Corporation ...
2017 Latest Caselaw 5317 Del

Citation : 2017 Latest Caselaw 5317 Del
Judgement Date : 21 September, 2017

Delhi High Court
Bhiwadi Cylinders Pvt. Ltd. & Ors vs Bharat Petroleum Corporation ... on 21 September, 2017
$~
*       IN THE HIGH COURT OF DELHI AT NEW DELHI
                                             Reserved on: 30.05.2017 & 14.07.2017
                                           Pronounced on: 21.09.2017

+       W.P.(C) 3162/2017 & CM No.13795/2017

        TIRUPATI CYLINDERS PVT. LTD. & ANR                       ..... Petitioners
                                versus

        INDIAN OIL CORPORATION LIMITED & ANR
                                            ..... Respondents

+ W.P.(C) 3163/2017 & CM No.13797/2017 + W.P.(C) 3165/2017 & CM Nos.13801/2017 & 16990/2017 + W.P.(C) 3167/2017 & CM No.13806/2017 + W.P.(C) 3168/2017 & CM No.13808/2017 + W.P.(C) 3169/2017 & CM No.13810/2017 + W.P.(C) 4771/2017 + W.P.(C) 4772/2017 + W.P.(C) 4776/2017 & CM No.20710/2017 + W.P.(C) 4777/2017 + W.P.(C) 4778/2017 + W.P.(C) 4779/2017 + W.P.(C) 4780/2017 & CM No.20717/2017 + W.P.(C) 4782/2017 & CM No.20722/2017 + W.P.(C) 4808/2017 & CM No.20804/2017 + W.P.(C) 4809/2017 & CM No.20805/2017 + W.P.(C) 4810/2017 & CM No.20806/2017 + W.P.(C) 5667/2017 + W.P.(C) 5668/2017 + W.P.(C) 5676/2017 + W.P.(C) 5677/2017 + W.P.(C) 5678/2017 + W.P.(C) 5692/2017

Present: Mr. Balbir Singh, Sr. Adv., Mr. Akhil Sibal, Sr. Adv. with Mr. Amol Sinha, Mr. Anshum Jain, Mr. Rahul Kochar &

Mr. Vijay Verma, Advs. for petitioners in W.P.(C) Nos.3162/2017, 3163/2017, 3165/2017, 3167/2017, 3168/2017 & 3169/2017.

Mr.Abhijit Banerjee with Mr. Amit Goel, Advs. for petitioners in W.P.(C) Nos.5667/2017, 5668/2017, 5676/2017, 5677/2017, 5678/2017 & 5692/2017.

Mr. Tushar Mehta, ASG with Mr. Rajat Nair, Ms. Ayushi Gupta & Ms. Tannishtha Singh, Advs. for IOCL in W.P.(C) Nos.3162/2017, 3165/2017, 3167/2017 & 3169/2017. Mr. Rajeev Mishra with Mr. Sanand Ramakrishnan & Mr. Madan Mohan Bora, Advs. for BPCL in W.P.(C) Nos. 3163/2017 & 3168/2017.

Mr. Neeraj Kumar Raheja, Adv. for HPCL in W.P.(C) Nos. 3165/2017, 3169/2017, 4776/2017 & 4810/2017. Mr. Dayan Krishnan, Sr. Adv. with Mr. Rishi Agrawala, Ms. Niyati Kohli and Ms. Aakashi Lodha, Advs. for applicants in CM No.16990/2017 in W.P.(C) No.3165/2017. Mr. Arpit Shukla, G.P. for R-2. CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE YOGESH KHANNA

MR. JUSTICE S. RAVINDRA BHAT

% The petitions are dismissed but without any order as to costs. For detailed judgment, the decision dated 21.09.2017 in W.P.(C) No.3162/2017 may be referred to.

S. RAVINDRA BHAT, J

SEPTEMBER 21, 2017 YOGESH KHANNA, J

 
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