Vikas Jain & Anr vs The Registrar Cooperative ...
2017 Latest Caselaw 5001 Del

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*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 8104/2017 & C.M. No. 33349-51/2017
       VIKAS JAIN & ANR                               ..... Petitioners
                     Through: Mr. Rajesh Srivastava, Advocate.

                            versus

       THE REGISTRAR COOPERATIVE SOCIETIES, DELHI & ORS
                                                    ..... Respondents
                    Through: Mr. Ramesh Singh, SC with
                    Mr. Sandeepan Pathak, Advocate for R-1/RCS.

       CORAM:
       HON'BLE MS. JUSTICE HIMA KOHLI
       HON'BLE MS. JUSTICE DEEPA SHARMA
                    ORDER

% 12.09.2017

1. Learned counsel for the petitioner seeks leave to withdraw the present petition unconditionally.

2. Leave as prayed for, is granted. The petition is dismissed as withdrawn along with pending applications.

HIMA KOHLI, J

DEEPA SHARMA, J SEPTEMBER 12, 2017 ap