Nisha Sharma vs Anil Kumar Gupta And Ors
2017 Latest Caselaw 6402 Del

$~
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    Date of Decision: 13.11.2017
+     LPA 360/2017 & CM Nos.18119-18120/2017
      ANIL KUMAR GUPTA & ORS              ..... Appellants
                   Through: Mr. D.K. Rustagi with
                   Mr. Mayank Rustagi, Advs.
                   versus
     M/S BSES YAMUNA POWER LIMITED &
     ORS                                       ..... Respondents
                      Through: Mr. Manish Kumar Srivastava,
                      Adv. for R-1/BSES.
                      Ms. Sakshi Popli with Mr. Tarun, Advs. for
                      R-2/DJB.
                      Mr. Anuj Aggarwal, ASC, GNCTD with
                      Ms. Deboshree Mukherjee, Adv. for R-3 &
                      4.
                      Mr. Kirti Uppal, Sr. Adv. with Mr. Deepak
                      Anand, Adv. for landlady/Nisha Sharma.
And connected matter:
+     CM Nos.40911-40912/2017 IN LPA 387/2016
      CORAM:
      HON'BLE MR. JUSTICE S. RAVINDRA BHAT
      HON'BLE MR. JUSTICE SANJEEV SACHDEVA
S. RAVINDRA BHAT, J. (ORAL)

The appeals are dismissed. For detailed judgment, the decision in LPA No.360/2017 dated 13.11.2017 may be referred to.

S. RAVINDRA BHAT, J

NOVEMBER 13, 2017/kks SANJEEV SACHDEVA, J