Suman Devi & Ors vs Mahabir Singh & Ors.
2017 Latest Caselaw 1619 Del

Citation : 2017 Latest Caselaw 1619 Del
Judgement Date : 27 March, 2017

Delhi High Court

Suman Devi & Ors vs Mahabir Singh & Ors. on 27 March, 2017

$~30
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      CONT.CAS(C) 6/2017
       SUMAN DEVI & ORS.                        ..... Petitioners
                    Through : Mr. Arun Kumar Panwar, Advocate
                         versus

       MAHABIR SINGH & ORS.                       ..... Respondents
                    Through : Mr. Rajender Singh, Advocate for R-1.
                    Mr. Saurabh Sachan, Advocate for R-2 to 5.
       CORAM:
       HON'BLE MS. JUSTICE HIMA KOHLI

                         ORDER

% 27.03.2017

Counsel for the petitioners states that in view of the reply filed by respondents No.2 to 5 in RFA No.321/2016, he does not wish to press the present petition. The same is accordingly disposed of.

HIMA KOHLI, J MARCH 27, 2017 sk

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