Randhir Singh & Ors vs Lt. Governor Of Delhi & Ors
2017 Latest Caselaw 3654 Del

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*       IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                 Reserved on: 17.07.2017
                                               Pronounced on: 26.07.2017

+       W.P.(C) 4841/2016 & CM APPL.20182/2016

        RESIDENT WELFARE ASSOCIATION & ANR                  .....Petitioners
                                versus
        LT. GOVERNOR OF DELHI & ORS                         ..... Respondents
Along with connected matters
+       W.P.(C) 4842/2016 & CM APPL. 20184/2016

+       W.P.(C) 6159/2016 & CM APPL.25301/2016

+       W.P.(C) 6150/2016 & CM APPL.25264/2016
+       W.P.(C) 6134/2016 & CM APPL.25156/2016
                        Through : Dr. Surat Singh with Mr. Saurabh Agarwal
                        and Mr. Abhimanyu Siradhana, Advocates
                        for the petitioners.
                        Mr. Yeeshu Jain, Standing Counsel for L&B/LAC with
                        Ms. Jyoti Tyagi, Advocate for L&B/LAC in W.P.(C)
                        Nos.4841/2016, 6150/2016, 6134/2016 & 6159/2016.
                        Mr. Sanjay Kumar Pathak with Mrs. K Kaumudi Kiran
                        Pathak, Mr. Sunil Kumar Jha and Mr. Kaushal Raj,
                        Advocates for L&B / GNCTD in W.P.(C) No.
                        4842/2016.
                        Mr. Pawan Mathur, Adv. for DDA.
        CORAM:
        HON'BLE MR. JUSTICE S. RAVINDRA BHAT
        HON'BLE MR. JUSTICE S.P. GARG
S. RAVINDRA BHAT, J.

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For detailed order, please refer to the decision dated 26.07.2017 in W.P.(C) No.4841/2016.

S. RAVINDRA BHAT, J.

S. P. GARG, J.

JULY 26, 2017 kks