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Travel Shoppe vs Consolidated Plastofab Ltd
2017 Latest Caselaw 211 Del

Citation : 2017 Latest Caselaw 211 Del
Judgement Date : 12 January, 2017

Delhi High Court
Travel Shoppe vs Consolidated Plastofab Ltd on 12 January, 2017
$~5
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
      RFA 298/2012
      TRAVEL SHOPPE                             ..... Appellant
                   Through : Mr. Samrat Nigam with
                   Mr. Abhimanyu Walia, Advocates

                          versus

      CONSOLIDATED PLASTOFAB LTD                 ..... Respondent
                  Through : Mr. R.V. Kapur, Sr. Advocate with
                  Mr. Vaibhav Gaggar and
                  Ms. Sumeodha Dang, Advocates

      CORAM:
      HON'BLE MS. JUSTICE HIMA KOHLI
                   ORDER

% 12.01.2017

1. Counsel for the appellant states that in view of the fact that the parties have arrived at a settlement, as recorded in RFA No.290/2012, that is listed at Item No.4 in today's cause list, the appellant does not wish to press the present appeal any further. The appeal is accordingly disposed of.

2. File be consigned to the record room.

HIMA KOHLI, J JANUARY 12, 2017 sk

 
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