Mahender Kumar vs State Of Delhi
2017 Latest Caselaw 7366 Del

Citation : 2017 Latest Caselaw 7366 Del
Judgement Date : 20 December, 2017

Delhi High Court

Mahender Kumar vs State Of Delhi on 20 December, 2017

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*IN THE HIGH COURT OF DELHI AT NEW DELHI

%                              Reserved on : 6th September, 2016
                           Date of decision : 20th December, 2016


+                     CRL.A. No.764/2000

    MAHENDER KUMAR                                ..... Appellant
               Through:               Mr. Krishan Kumar,
                                      Ms. Vidushi Sharma and Ms.
                                      Sunita Arora , Advs.
                             versus

    STATE OF DELHI                               ..... Respondent
                 Through:             Mr. Varun Goswami, APP for
                                      the State

    CORAM:
    HON'BLE MS. JUSTICE GITA MITTAL
    HON'BLE MR. JUSTICE R.K. GAUBA

                      JUDGMENT

GITA MITTAL, J.

For orders, see Crl.A.540/2000.

GITA MITTAL, J

DECEMBER 20, 2016/kr R.K. GAUBA, J

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