Balbir Singh & Anr. vs State
2017 Latest Caselaw 1915 Del

*       IN THE HIGH COURT OF DELHI AT NEW DELHI


                                   RESERVED ON : 17th JANUARY, 2017
                                    DECIDED ON : 19th APRIL, 2017

+      CRL.A.1268/2013

       BALBIR SINGH & ANR.                                     ..... Appellants
                     Through :               Mr.K.K.Sud, Sr.Advocate with
                                             Ms.Vaishali Soni, Advocate.
                               versus
       STATE                                             ..... Respondent
                                        Through :   Mr.Amit Gupta, APP.

       CORAM:
       HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is allowed in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.1382/2013 titled 'Jaishree vs. State'.

(S.P.GARG) JUDGE APRIL 19, 2017 / tr