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Myna Homes Pvt. Ltd. vs Union Bank Of India & Ors
2016 Latest Caselaw 6221 Del

Citation : 2016 Latest Caselaw 6221 Del
Judgement Date : 23 September, 2016

Delhi High Court
Myna Homes Pvt. Ltd. vs Union Bank Of India & Ors on 23 September, 2016
$~30
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 8561/2016 & CMs No.35260-61/2016
       MYNA HOMES PVT. LTD.                      ..... Petitioner
                   Through : Mr. Mukul Gupta, Sr. Advocate with
                   Mr. Vibhor Garg, Advocate

                         versus

       UNION BANK OF INDIA & ORS                 ..... Respondents
                    Through : Mr. O.P. Gaggar, Advocate for R-1.

       CORAM:
       HON'BLE MS. JUSTICE HIMA KOHLI
                    ORDER

% 23.09.2016

1. Mr. Gupta, learned Senior Advocate appearing for the petitioner seeks leave to withdraw the present petition, while reserving the right of the petitioner to file objections before the learned CMM, who has passed the order dated 1.9.2016 (Annexure-15).

2. Leave, as prayed for, is granted. The writ petition is dismissed as withdrawn, along with the pending applications.

HIMA KOHLI, J SEPTEMBER 23, 2016 sk

 
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