M/S H.J Associates Pvt Ltd vs M/S Fast Trax Food Pvt Ltd
2016 Latest Caselaw 5968 Del

Citation : 2016 Latest Caselaw 5968 Del
Judgement Date : 14 September, 2016

Delhi High Court

M/S H.J Associates Pvt Ltd vs M/S Fast Trax Food Pvt Ltd on 14 September, 2016

$~28
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      EX.P. 250/2014
       M/S H.J ASSOCIATES PVT LTD                  ..... Decree Holder
                      Through : Mr. M.K. Dhingra, Advocate

                          versus

       M/S FAST TRAX FOOD PVT LTD            .....Judgement Debtor
                     Through : Mr. Vishal Saxena, Advocate

       CORAM:
       HON'BLE MS. JUSTICE HIMA KOHLI
                    ORDER

% 14.09.2016

1. The case is taken up today as 13.09.2016 was declared as a holiday on account of Idu'l Zuha.

2. Counsel for the Decree Holder states that the agreed amount has been received by the Decree Holder and therefore the present petition may be disposed of.

3. The execution petition is accordingly disposed of.

HIMA KOHLI, J SEPTEMBER 14, 2016 sk

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