Suresh @ Pintu vs State
2016 Latest Caselaw 6921 Del

Citation : 2016 Latest Caselaw 6921 Del
Judgement Date : 11 November, 2016

Delhi High Court

Suresh @ Pintu vs State on 11 November, 2016

*      IN THE HIGH COURT OF DELHI AT NEW DELHI


                               RESERVED ON : 8th NOVEMBER, 2016
                               DECIDED ON : 11th NOVEMBER, 2016

+                         CRL.A.1488/2014
      SURESH @ PINTU                                      ..... Appellant
                          Through :     Mr.R.K.Padhi, Advocate.

                          versus
      STATE                                               ..... Respondent
                                   Through :   Ms.Meenakshi Dahiya, APP.

       CORAM:
       HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is allowed in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.1166/2014 titled 'Hari Ram vs. State (Govt. of NCT of Delhi) '.

(S.P.GARG) JUDGE NOVEMBER 11, 2016 / tr

Download the LatestLaws.com Mobile App