Satbir Singh vs Ghanshyam Dass & Ors
2016 Latest Caselaw 6837 Del

Citation : 2016 Latest Caselaw 6837 Del
Judgement Date : 7 November, 2016

Delhi High Court

Satbir Singh vs Ghanshyam Dass & Ors on 7 November, 2016

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*    IN THE HIGH COURT OF DELHI AT NEW DELHI
%                 Judgment reserved on : 03.11.2016
                 Judgment delivered on: 07.11.2016.


+    W.P.(C) 3486/2013 & C.M. No.6586/2013
     SATBIR SINGH
                                                           ..... Petitioner
                       Through     Mr. S.S.Panwar      and Ms.Nivedita
                                   Panwar, Advocate.

                       Versus

     GHANSHYAM DASS & ORS
                                                        ..... Respondents
                       Through     Mr. Rajesh Yadav, Ms.Ruchira Arora
                                   and     Mr.Dhananjay        Mehlawat,
                                   Advocates for R-1 to R-6.

CORAM:
HON'BLE MS. JUSTICE INDERMEET KAUR

INDERMEET KAUR, J.

For orders see W.P.(C) 4289/2012.

INDERMEET KAUR, J NOVEMBER 07, 2016 A

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