Krishan Khokar vs C B I
2016 Latest Caselaw 6820 Del

*IN THE HIGH COURT OF DELHI AT NEW DELHI
                               Reserved on : 24th October, 2016
%                          Date of Decision: 4th November, 2016

               Crl.M.A.No.15233/2016 in
+               CRL.A. No.753/2013

     KRISHAN KHOKAR                       ..... Appellant
          Through: Mr. Vikas Arora, Ms. Radhika Arora &
                   Mr. Manish Sharma, Advocates.

                        versus

     CBI                                          ..... Respondent
           Through:     Mr. R.S. Cheema, Senior Advocate (SPP)
                        with Mr. D.P. Singh, Ms. Tarannum
                        Cheema, Ms. Hiral Gupta, Mr. Manu
                        Mishra, Mr. Harinder Bains, Advocates for
                        CBI.
                        Mr. H.S. Phoolka Senior Advocate with
                        Ms. Kamna Vohra & Ms. Shilpa Dewan,
                        Advocates for the Complainant.
                        Mr.Gurbaksh Singh & Mr. Lakhmi Chand,
                        Advocates for victim Jagsher Singh.
     CORAM:
     HON'BLE MS. JUSTICE GITA MITTAL
     HON'BLE MR. JUSTICE P.S.TEJI

                         JUDGMENT

Crl.M.A.No.15233/2016 in CRL.A.No.753/2013

For orders, see Crl.A.No.715/2013.

GITA MITTAL, J

P.S.TEJI, J NOVEMBER 04, 2016/aj