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State Through C B I vs Sajjan Kumar & Ors
2016 Latest Caselaw 6819 Del

Citation : 2016 Latest Caselaw 6819 Del
Judgement Date : 4 November, 2016

Delhi High Court
State Through C B I vs Sajjan Kumar & Ors on 4 November, 2016
*IN THE HIGH COURT OF DELHI AT NEW DELHI
                               Reserved on : 24th October, 2016
%                          Date of Decision: 4th November, 2016

                  Crl.M.A.No.15236/2016 in
+                     CRL.A. 1099/2013

     STATE THROUGH C B I              ..... Appellant
          Through: Mr. R.S. Cheema, Senior Advocate with
                   Mr. D.P. Singh, Ms. Tarannum Cheema,
                   Ms. Hiral Gupta, Mr. Manu Mishra, Mr.
                   Harinder Bains, Advocates for CBI.
                   Mr. H.S. Phoolka Senior Advocate with
                   Ms. Kamna Vohra & Ms. Shilpa Dewan,
                   Advocates for the Complainant.
                   Mr.Gurbaksh Singh & Mr. Lakhmi Chand,
                   Advocates for victim Jagsher Singh.
                   versus
     SAJJAN KUMAR & ORS                     ..... Respondents
          Through: Mr. Salman Khurshid, Senior Advocate
                   with Mr. Anil Kumar Sharma, Mr. S.A.
                   Hashmi, Mr. Apoorav Kumar Sharma, Mr.
                   Salman Hashmi, Mr. Anuj Sharma,
                   Advocates for Respondent No. 1.
     CORAM:
     HON'BLE MS. JUSTICE GITA MITTAL
     HON'BLE MR. JUSTICE P.S.TEJI

                         JUDGMENT

Crl.M.A.No.15236/2016 in CRL.A. 1099/2013

For orders, see Crl.A.No.715/2013.

GITA MITTAL, J

P.S.TEJI, J NOVEMBER 04, 2016/aj

 
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