Anil @ Lillu vs State
2016 Latest Caselaw 4218 Del

Citation : 2016 Latest Caselaw 4218 Del
Judgement Date : 31 May, 2016

Delhi High Court

Anil @ Lillu vs State on 31 May, 2016

*      IN THE HIGH COURT OF DELHI AT NEW DELHI


                              RESERVED ON : 23rd MAY, 2016
                               DECIDED ON : 31st MAY, 2016

+                         CRL.A.27/2015
      ANIL @ LILLU                                      ..... Appellant
                          Through :   Mr.Krishan Kumar, Advocate with
                                      Ms.Sunita Arora, Advocate.
                          versus
      STATE                                           ..... Respondent
                          Through :   Mr.Vinod Diwakar, APP.

       CORAM:
       HON'BLE MR. JUSTICE S.P.GARG
S.P.GARG, J.

The present appeal is allowed in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.28/2015 titled 'Phoolwati vs. State '.

(S.P.GARG) JUDGE MAY 31, 2016 / tr

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