Gulab Nabi vs State
2016 Latest Caselaw 2534 Del

$-17 to 22
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                             DECIDED ON : 31st MARCH, 2016

+            W.P.(CRL) 2705/2015
    GULAB NABI                           ..... Petitioner
                  Through:    Mr.Gurmeet Singh, Advocate.
                  versus
    STATE                                ..... Respondent
                  Through:    Mr.Ashish Aggarwal, ASC.
+            W.P.(CRL) 2706/2015
    SARIF                                ..... Petitioner
                  Through:    Mr.Gurmeet Singh, Advocate.
                  versus
    STATE                                ..... Respondent
                  Through:    Mr.Ashish Aggarwal, ASC.
+            W.P.(CRL) 2707/2015
    NAFEES                                      ..... Petitioner
                  Through:    Mr.Gurmeet Singh, Advocate.
                  versus
    STATE                                       ..... Respondent
                  Through:    Mr.Ashish Aggarwal, ASC.
+            W.P.(CRL) 2715/2015
    NADEEM                                      ..... Petitioner
                  Through:    Mr.Gurmeet Singh, Advocate.
                  versus
       STATE                                            ..... Respondent
                         Through:     Mr.Ashish Aggarwal, ASC.
+                  W.P.(CRL) 602/2016
      MOHD YAMIN                                       ..... Petitioner
                         Through:     Mr.Gurmeet Singh, Advocate.
                         versus
      STATE & ORS                                      ..... Respondents
                         Through:     Mr.Ashish Aggarwal, ASC.
AND
+                  W.P.(CRL) 603/2016
      MOHD YUSUF                                       ..... Petitioner
                         Through:     Mr.Gurmeet Singh, Advocate.
                         versus
      STATE & ORS                                      ..... Respondents
                         Through:     Mr.Ashish Aggarwal, ASC.

       CORAM:
       HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present writ petitions stand disposed of in terms of a

detailed common judgment delivered today which is placed in the file of

W.P.(Crl.) 2702/2015 titled 'Salma vs. State'.

(S.P.GARG) JUDGE MARCH 31, 2016 / tr