Dr. Shiv Pal Jindal And Ors. vs M/S. Friedrich Ebert Stiftung
2016 Latest Caselaw 2533 Del

*      IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                  Reserved on: 17.02.2016
                                                Pronounced on: 31.03.2016

+      RFA (OS) 131/2015 & C.M. APPL.29896/2015 & 31142/2015
       DR. SHIV PAL JINDAL AND ORS.           ............Appellants
                 Through: Sh. A.S. Chandhiok, Sr. Advocate with Ms.
                 Manmeet Arora, Ms. Princy Ponnan, Ms. Shweta and Ms.
                 Nidhi Parashar, Advocates.
               Versus

       M/S. FRIEDRICH EBERT STIFTUNG          ...........Respondent

Through: Sh. Arun Kathpalia, Sh. Abhishek Singh and Sh. Angad Mehta, Advocates. CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MS. JUSTICE DEEPA SHARMA

MR. JUSTICE S. RAVINDRA BHAT

% The appeal fails and is consequently dismissed. For detailed judgment, the decision dated 31.03.2016 in RFA(OS) 128/2015 may be referred to.

S. RAVINDRA BHAT (JUDGE)

DEEPA SHARMA (JUDGE) MARCH 31, 2016

RFA (OS) 131/2015 Page 1