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Bses Rajdhani Power Limited vs Sh. Rajiv Lochan And Ors.
2016 Latest Caselaw 2123 Del

Citation : 2016 Latest Caselaw 2123 Del
Judgement Date : 17 March, 2016

Delhi High Court
Bses Rajdhani Power Limited vs Sh. Rajiv Lochan And Ors. on 17 March, 2016
Author: S.Ravindra Bhat
*       IN THE HIGH COURT OF DELHI AT NEW DELHI

                                      Reserved on : 02.12.2015/29.02.2016
                                              Pronounced on: 17.03.2016

+      LPA 650/2013, C.M. APPL.13775/2013
       BSES RAJDHANI POWER LIMITED                .........Appellant
                  Through: Sh. Sandeep Sethi, Sr. Advocate with Sh. Anupam
                  Varma, Sh. Nikhil Sharma, Sh. Rahul Kinra and Sh.
                  Devashish Marwaha and Sh. Raghav Chadha, Advocates.

                Versus

       SH. RAJIV LOCHAN AND ORS.                        ........Respondents

Through: Sh. H.S. Phoolka, Sr. Advocate with Sh. Sumeet Pushkarna, Sh. Siddhartha Nagpal and Ms. Shilpa, Advocates. Sh. Surendra Babbar, Advocates. Sh. P. Narayanan, Manager.

+ LPA 366/2015 TATA POWER DELHI DISTRIBUTION POWER LIMITED .........Appellant Through: Sh. Sandeep Sethi, Sr. Advocate with Ms. Supriya Juneja, Sh. Parinay. D. Shah and Sh. Saransh Shaw, Advocates.

Sh. Raghav Chadha, Advocate.

Versus

MAHESH CHANDRA GURANI AND ORS. ........Respondents Through: Sh. H.S. Phoolka, Sr. Advocate with Sh. Sumeet Pushkarna, Sh. Siddhartha Nagpal and Ms. Shilpa, Advocates. Sh. P. Narayanan, Manager.

Sh. Shailendra Bhardwaj with Ms. Aroma. S. Bhardwaj, Advocates.

Sh. Surendra Babbar, Advocates. Sh. Gautam Narayan, ASC, for Respondent No.2.

+ LPA 368/2015 TATA POWER DELHI DISTRIBUTION POWER LIMITED

LPA 650/2013 and connected cases Page 1 .........Appellant Through: Sh. Sandeep Sethi, Sr. Advocate with Ms. Supriya Juneja, Sh. Parinay. D. Shah and Sh. Saransh Shaw, Advocates.

Versus

ASHOK KUMAR ABBI AND ANR. ........Respondents Through: Sh. H.S. Phoolka, Sr. Advocate with Sh. Sumeet Pushkarna, Sh. Siddhartha Nagpal and Ms. Shilpa, Advocates. Sh. P. Narayanan, Manager.

Sh. Shailendra Bhardwaj with Ms. Aroma. S. Bhardwaj, Advocates.

Sh. Surendra Babbar, Advocates.

+ LPA 370/2015 TATA POWER DELHI DISTRIBUTION POWER LIMITED .........Appellant Through: Sh. Sandeep Sethi, Sr. Advocate with Ms. Supriya Juneja, Sh. Parinay. D. Shah and Sh. Saransh Shaw, Advocates.

Versus

MAHENDRA GUPTA AND ORS. ........Respondents Through: Sh. H.S. Phoolka, Sr. Advocate with Sh. Sumeet Pushkarna, Sh. Siddhartha Nagpal and Ms. Shilpa, Advocates. Sh. P. Narayanan, Manager.

Sh. Shailendra Bhardwaj with Ms. Aroma. S. Bhardwaj, Advocates.

Sh. Vaibhav Vats, Advocate. Sh. Surendra Babbar, Advocates. Sh. Prashant Mehta with Ms. Abhinandana Kain, Advocates. Sh. Gautam Narayan, ASC, for GNCTD.

+ LPA 371/2015 TATA POWER DELHI DISTRIBUTION POWER LIMITED .........Appellant Through: Sh. Sandeep Sethi, Sr. Advocate with Ms. Supriya Juneja, Sh. Parinay. D. Shah and Sh. Saransh Shaw, Advocates.

LPA 650/2013 and connected cases Page 2 Versus

ASHWANI KUMAR AND ORS. ........Respondents Through: Sh. H.S. Phoolka, Sr. Advocate with Sh. Sumeet Pushkarna, Sh. Siddhartha Nagpal and Ms. Shilpa, Advocates. Sh. P. Narayanan, Manager.

Sh. Anuj Aggarwal, Addl. Standing Counsel, for GNCTD. Sh. Shailendra Bhardwaj with Ms. Aroma. S. Bhardwaj, Advocates.

Sh. Surendra Babbar, Advocates. Sh. Gautam Narayan, ASC, for GNCTD.

+ LPA 375/2015 TATA POWER DELHI DISTRIBUTION POWER LIMITED .........Appellant Through: Sh. Sandeep Sethi, Sr. Advocate with Ms. Supriya Juneja, Sh. Parinay. D. Shah and Sh. Saransh Shaw, Advocates.

Versus

KULDEEP KUMAR JAIN AND ORS. ........Respondents Through: Sh. H.S. Phoolka, Sr. Advocate with Sh. Sumeet Pushkarna, Sh. Siddhartha Nagpal and Ms. Shilpa, Advocates. Sh. P. Narayanan, Manager.

Sh. Vaibhav Vats, Advocate. Sh. Surendra Babbar, Advocates. Sh. Prashant Mehta with Ms. Abhinandana Kain, Advocates. Sh. Gautam Narayan, ASC, for GNCTD.

+ LPA 376/2015 TATA POWER DELHI DISTRIBUTION POWER LIMITED .........Appellant Through: Sh. Sandeep Sethi, Sr. Advocate with Ms. Supriya Juneja, Sh. Parinay. D. Shah and Sh. Saransh Shaw, Advocates.

Versus

LPA 650/2013 and connected cases Page 3 SNEH LATA RATHI AND ORS. ........Respondents Through: Sh. H.S. Phoolka, Sr. Advocate with Sh. Sumeet Pushkarna, Sh. Siddhartha Nagpal and Ms. Shilpa, Advocates. Sh. P. Narayanan, Manager.

Sh. Anuj Aggarwal, ASC, for Respondent No.2. Sh. Shailendra Bhardwaj with Ms. Aroma. S. Bhardwaj, Advocates.

Sh. Surendra Babbar, Advocates. Sh. Gautam Narayan, ASC, for GNCTD.

+ LPA 405/2015 TATA POWER DELHI DISTRIBUTION POWER LIMITED .........Appellant Through: Sh. Sandeep Sethi, Sr. Advocate with Ms. Supriya Juneja, Sh. Parinay. D. Shah and Sh. Saransh Shaw, Advocates.

Versus

NEERAJ GUPTA AND ORS. ........Respondents Through: Sh. H.S. Phoolka, Sr. Advocate with Sh. Sumeet Pushkarna, Sh. Siddhartha Nagpal and Ms. Shilpa, Advocates. Sh. P. Narayanan, Manager.

Sh. Shailendra Bhardwaj with Ms. Aroma. S. Bhardwaj, Advocates.

Sh. Surendra Babbar, Advocates. Sh. Gautam Narayan, ASC, for GNCTD.

+ LPA 839/2015, C.M. APPL.27773-27774/2015 TATA POWER DELHI DISTRIBUTION POWER LIMITED .........Appellant Through: Sh. Saransh Shaw, Advocate.

Versus

KIRAN SAMRAT AND ORS. ........Respondents Through: Sh. Manjunatha. M.T., for Sh. Peeyosh Kalra, ASC, for GNCTD.

Sh. Sumeet Pushkarna, Advocate, for Respondent No.3.

LPA 650/2013 and connected cases Page 4 CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MS. JUSTICE DEEPA SHARMA

MR. JUSTICE S. RAVINDRA BHAT

% The appeals are allowed without any order on costs.

For detailed judgment, the decision dated 17.03.2016 in LPA 562/2013 may be referred to.

S. RAVINDRA BHAT (JUDGE)

DEEPA SHARMA (JUDGE) MARCH 17, 2016

LPA 650/2013 and connected cases Page 5

 
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