Yamin @ Sohail vs State
2016 Latest Caselaw 1939 Del

Citation : 2016 Latest Caselaw 1939 Del
Judgement Date : 10 March, 2016

Delhi High Court

Yamin @ Sohail vs State on 10 March, 2016

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                        RESERVED ON : FEBRUARY 10, 2016
                        DECIDED ON : MARCH 10, 2016

+                       CRL.A.1020/2013

      YAMIN @ SOHAIL                                   ..... Appellant
                   Through :         Ms.Inderjeet Sidhu with Ms.Divya
                                     Chugh, Advocates.

                        versus

      STATE                                            ..... Respondent
                        Through :    Mr.Tarang Srivastava, APP.

      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is dismissed in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.1499/2013 titled Vikas @ Vicky Vs. State.

(S.P.GARG) JUDGE MARCH 10, 2016 sa

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