Somnath @ Vicky vs The State Nct Of Delhi
2016 Latest Caselaw 4972 Del

Citation : 2016 Latest Caselaw 4972 Del
Judgement Date : 29 July, 2016

Delhi High Court

Somnath @ Vicky vs The State Nct Of Delhi on 29 July, 2016

*      IN THE HIGH COURT OF DELHI AT NEW DELHI


                             RESERVED ON : 22nd JULY, 2016
                             DECIDED ON : 29th JULY, 2016

+                       CRL.A. 431/2016
      SOMNATH @ VICKY                                  ..... Appellant
                    Through : Mr.Arun Gaur, Advocate.
                    versus
      THE STATE NCT OF DELHI                  ..... Respondent
                    Through : Mr.Amit Gupta, APP.

      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal stands disposed of in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.231/2016 titled 'Ramesh @ Nanku vs. State of NCT of Delhi'.

(S.P.GARG) JUDGE JULY 29, 2016 / tr

Download the LatestLaws.com Mobile App