Mohinder Kumar Sukhija vs Ramesh Kumar Sukhija & Ors
2016 Latest Caselaw 4888 Del

Citation : 2016 Latest Caselaw 4888 Del
Judgement Date : 27 July, 2016

Delhi High Court

Mohinder Kumar Sukhija vs Ramesh Kumar Sukhija & Ors on 27 July, 2016

$~32
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      I.P.A. 9/2014 & IAs No.6246-47/2014
       MOHINDER KUMAR SUKHIJA                             ..... Petitioner
                   Through : None.

                          versus

       RAMESH KUMAR SUKHIJA & ORS                         ..... Respondents
                  Through : None.

       CORAM:
       HON'BLE MS. JUSTICE HIMA KOHLI
                    ORDER

% 27.07.2016

1. None had appeared for the petitioner on the last date of hearing. However, in the interest of justice, the matter was adjourned for today. Position remains the same today as none is present for the petitioner.

2. It appears that the petitioner is not interested in prosecuting the present petition, which is accordingly dismissed in default and for non- prosecution, along with the pending applications.

HIMA KOHLI, J JULY 27, 2016 sk

Download the LatestLaws.com Mobile App